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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(18) in The West Bengal Factories Rules, 1958

(18)Duties of drivers and shunters:It shall be the duty of every driver of a locomotive, or a shunter including a shunting jamadar to report without delay to their superior any defect in permanent way, locomotive or rolling stock.