Kerala High Court
D. Anil Kumar vs State Of Kerala Represented By Its ... on 18 April, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1665 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1653/2023, 1658/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1653 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
3
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1658 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
5
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1661 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
7
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1664 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
9
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1669 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
11
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1671 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM-, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
13
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1675 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
15
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1676 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA,PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
17
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1677 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
19
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1679 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
21
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1680 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
23
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1681 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM-682 031, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
25
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1683 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
27
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1684 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
29
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1686 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
- 689531
Bail Appl.No. 1665 of 2023 and connected cases.
31
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1688 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
33
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1690 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
35
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1691 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
37
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1692 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
39
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1694 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
41
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1697 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
YEARS, W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI
LIMITED, KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-
689550, RESIDING AT SREERAMA SADANAM, KURIYANOOR,
KURIYANOOR P.O., THIRUVALLA, PATHANAMTHITTA, PIN -
689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
43
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1700 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
45
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1701 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
47
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1716 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
49
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1729 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
51
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1730 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR, THIRUVALLA,
PATHANAMTHITTA-689550, RESIDING AT SREERAMA SADANAM,
KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
53
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1738 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
55
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1744 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA-689550, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
57
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1754 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
59
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1758 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR, THIRUVALLA,
PATHANAMTHITTA-689550 RESIDING AT SREERAMA SADANAM,
KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM-, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
61
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1760 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
63
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1763 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
65
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1766 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
67
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1774 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR, THIRUVALLA,
PATHANAMTHITTA-689550, RESIDING AT SREERAMA SADANAM,
KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOO, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
69
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1775 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
71
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1776 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
73
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1781 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
75
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
76
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1782 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
77
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1787 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
Bail Appl.No. 1665 of 2023 and connected cases.
79
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
80
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1792 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN,
Bail Appl.No. 1665 of 2023 and connected cases.
81
PIN - 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1798 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR, PRD
MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA-689550, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
R.MURALEEKRISHNAN (MALAKKARA)
D.KISHORE
MEERA GOPINATH
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA,
PIN - 682031
2 SUB INSPECTOR OF POLICE
Bail Appl.No. 1665 of 2023 and connected cases.
83
KOIPURAM POLICE STATION PATHANAMTHITTA, PIN - 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1859 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 DEEPA DIVAKARAN
AGED 52 YEARS
W/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
3 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
R.MURALEEKRISHNAN (MALAKKARA)
D.KISHORE
MEERA GOPINATH
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, PIN - 682031
2 SUB INSPECTOR OF POLICE
Bail Appl.No. 1665 of 2023 and connected cases.
85
KOIPURAM POLICE STATION PATHANAMTHITTA, PIN - 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
BAIL APPL. NO. 1939 OF 2023
PETITIONER/S:
1 D. ANIL KUMAR
AGED 59 YEARS
S/O. LATE P.R. DAMODARAN PILLAI, MANAGING DIRECTOR,
PRD MINI NIDHI LIMITED, KURIYANOOR,
THIRUVALLA,PATHANAMTHITTA-689550, RESIDING AT SREERAMA
SADANAM, KURIYANOOR, KURIYANOOR P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689550
2 ANANTHA VISHNU @ ANANDHU VISHNU
AGED 28 YEARS
S/O. ANIL KUMAR, BOARD MEMBER, PRD MINI NIDHI LIMITED,
KURIYANOOR, THIRUVALLA, PATHANAMTHITTA-689550,
RESIDING AT SREERAMA SADANAM, KURIYANOOR, KURIYANOOR
P.O., THIRUVALLA, PATHANAMTHITTA, PIN - 689550
BY ADVS.
D.KISHORE
MEERA GOPINATH
R.MURALEEKRISHNAN (MALAKKARA)
ATHUL V. VADAKKEDOM
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE SUB INSPECTOR OF POLICE,
KOIPURAM POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
- 689531
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
18.04.2023, ALONG WITH Bail Appl..1665/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl.No. 1665 of 2023 and connected cases.
87
ZIYAD RAHMAN A.A., J.
==================================
Bail Appl. Nos.1665/2023, 1653/2023, 1658/2023, 1661/2023,
1664/2023, 1669/2023, 1671/2023, 1675/2023, 1676/2023,
1677/2023, 1679/2023, 1680/2023, 1681/2023, 1683/2023,
1684/2023, 1686/2023, 1688/2023, 1690/2023, 1691/2023,
1692/2023, 1694/2023, 1697/2023, 1700/2023, 1701/2023,
1716/2023, 1729/2023, 1730/2023, 1738/2023, 1744/2023,
1754/2023, 1758/2023, 1760/2023, 1763/2023, 1766/2023,
1774/2023, 1775/2023, 1776/2023, 1781/2023, 1782/2023,
1787/2023, 1792/2023, 1798/2023, 1859/2023 & 1939/2023
=====================================
Dated this the 18th day of April, 2023
ORDER
These Bail Applications are filed under Section 439 of the Code of Criminal Procedure seeking regular bail.
2. In all these cases except B.A.No.1939/2023, the petitioners are the accused Nos.1 to 3, in the respective crimes registered by the Koipuram Police Station, Pathanamthitta District. In B.A No 1939/2023, the petitioners are accused 1 and
2. The aforesaid crimes were registered alleging offences punishable under Sections 420, 409 and r/w Section 34 of the Indian Penal Code and Sections 3 and 5 of the Banning of Unregulated Deposit Schemes Act, 2018 (BUDS Act).
3. The common case of the prosecution is as follows:
The 1st accused is the Managing Director of M/s PRD Mini Nidhi Limited, and the accused Nos.2 and 3 are the Directors of the said company. The allegation against the petitioners is that, Bail Appl.No. 1665 of 2023 and connected cases. 88 without obtaining any license or approval from the Reserve Bank of India for accepting money/deposits from the public, they have collected various amounts from the general public, offering a higher rate of interest. After collecting the said amounts, they failed to provide any returns to the aforesaid deposits and the amounts were also not refunded. The respective complaints were submitted by the defacto complaints in such circumstances. As of now, about 184 cases have been registered against the petitioners. The petitioners were arrested in connection with the investigation of some of the cases on 09.11.2022 and since then, they have been under judicial detention. It is pointed out that in these cases, the arrest of the petitioners was recorded on 22.12.2022. These applications for regular bail are submitted in such circumstances.
4. Heard, Sri. D. Kishore, the learned counsel appearing for the petitioners and Sri. C.N.Prabhakaran and Sri. Prashanth, learned Public Prosecutors appearing for respondents.
5. The learned counsel for the petitioners contends that under no circumstances the offences alleged against them would be attracted. According to him, M/s PRD Mini Nidhi Limited is a company incorporated under the provisions of the Companies Bail Appl.No. 1665 of 2023 and connected cases. 89 Act, 2013 as a 'Nidhi' in terms of Section 406 of the Act as it stood then at the time of incorporation. Later, Section 406 of the Act was amended as per Section 81 of the Companies (Amendment) Act, 2017 w.e.f. 15.08.2019 as per S.O.2269(E) dated 01.072019 issued by the Ministry of Corporate Affairs, Government of India. The concerned Rules were also amended as per Nidhi (Amendment) Rules 2019. Even though, the petitioner submitted Form No. NDH 4, before the Ministry of Corporate Affairs in terms of the amended Rule, the same was rejected. Challenging the said order of rejection, the company approached this Court by filing W.P.(C) No.12131/2021, and this Court permitted the company to enroll new members upto 10% of the present membership, and the company was also permitted to accept deposit from such new members. The aforesaid writ petition is even now pending consideration, and the interim order is also in force. In such circumstances, it was pointed out that the proceedings initiated against the petitioners for the provisions of the BUDS Act 2019 may not be attracted. As regards the other offences, it is pointed out that the petitioners have sufficient assets for repayment of the entire deposits, and the petitioners deny the allegation of cheating. The learned Counsel for the petitioner further submits that, the petitioners Bail Appl.No. 1665 of 2023 and connected cases. 90 are prepared to abide by any conditions that may be imposed by this Court and shall cooperate with the investigation.
6. On the other hand, the learned Public Prosecutors would oppose the aforesaid application. It is pointed out that this is a case in which a large number of depositors were cheated, and an amount of Rs.32 crores was siphoned off by the petitioners. The investigation is even now going on, and therefore, if the petitioners are released on bail, it is likely to hamper the prospects of investigation. Thus, the dismissal of the bail applications was sought.
7. I have gone through the records and heard the contentions placed by both sides. There are indeed certain allegations against the petitioners about the failure on their part to give returns in the form of interest as allegedly promised by them. Regarding the provisions under the BUDS Act, it appears that there is already an interim order passed by this Court in the writ petition, and they are now permitted to enroll new members, limited to 10% of the existing membership of the petitioners. It is also the petitioners' case that they have sufficient assets to clear all the liability. It is evident from the records that the petitioners have been in custody since 09.11.2022 in connection with the investigation of the said case. Bail Appl.No. 1665 of 2023 and connected cases. 91 It is also a relevant fact that even now, final reports were not submitted in the said cases.
8. Thus, considering all the relevant aspects, I am of the view that the petitioners can be released on bail by incorporating appropriate conditions to ensure the cooperation of the petitioners in the investigation. While taking this view, I have taken note of the fact that the petitioners were in judicial custody for the past more than five months and no final reports were also submitted. It is also a fact that there is already an interim order passed by this Court in W.P.(C).No.12131/2021 in their favour about accepting deposits. These bail applications are allowed in such circumstances, and the petitioners are directed to be released on bail, subject to the following conditions.
(i) The petitioners shall be released on bail on executing a bond for Rs.1,00,000/- (Rupees One lakh only) each with two solvent sureties for the like sum to the satisfaction of the jurisdictional Magistrate.
(ii) The petitioners shall fully cooperate with the investigation.
(iii) The petitioners shall appear before the investigating officer between 10.00 a.m and 11.00 a.m. every Wednesday until the filing of the final report.
Bail Appl.No. 1665 of 2023 and connected cases. 92
(iv) The petitioners shall also appear before the investigating officer as and when required.
(v) The petitioners shall not commit any offence of like nature while on bail.
(vi) The petitioners shall not make any attempt to contact any of the prosecution witnesses, directly or through any other person, or try to tamper with the evidence or influence any witnesses or other persons related to the investigation.
(vii) The petitioners shall not leave the State of Kerala without the permission of the trial Court.
(viii) The petitioners shall surrender their passports before the Jurisdictional Court if the same is not already seized by the police. If any of the petitioners do not have the passport or their passports were seized by the police or any authority, an affidavit to that effect shall be filed.
Sd/-
ZIYAD RAHMAN A.A., JUDGE Dxy