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State of Haryana - Section

Section 9 in The Kurukshetra University Act, 1986

9. Officers of University.

- The following shall be the officers of the University, namely :-
(i)the Chancellor,
(ii)the Vice-Chancellor,
(iii)the Registrar, and
(iv)such other persons in the service of the University as may be declared by the Statutes to be Officers of the University.