Section 3(10)(vi) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(10)(vi) in Income Tax Rules, 1962

(vi)"salary" includes the pay, allowances, bonus or commission payable monthly or otherwise or any monetary payment, by whatever name called from one or more employers, as the case may be, but does not include the following, namely:-

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Union of India - Subsection

Section 3(10)(vi) in Income Tax Rules, 1962