Section 1 in The Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959.(2)It extends to the whole of the State of Bihar.(3)It shall come into force on such date or dates and in such area or areas as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different areas.
