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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(c) in The Haryana Development and Regulation of Urban Areas Act, 1975

(c)all applications for grant of no-objection certificate shall be accompanied by the following documents, namely: -
(i)title of land;
(ii)draft copy of registration deed; and
(iii)copy of Aadhaar Card.