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State of Jammu-Kashmir - Section

Section 15 in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

15. Conditions for analysis or test of prenatal diagnostic procedures

— (1) No Genetic Laboratory shall accept for analysis or test any sample, unless referred to it by a Genetic Clinic.
(2)Every prenatal diagnostic procedure shall invariably be immediately by locating the foetus and placenta through ultrasonography and the prenatal diagnostic procedure shall be done under direct ultrasonographic monitoring so as to prevent any damage to the foetus and placenta.