Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 216] [Entire Act] State of West Bengal - Subsection Section 216(a) in West Bengal Municipal Act, 1993 (a)increases or diminishes the height of the area covered by, or affects the cubical contents of, the building or any part thereof; or
