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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(f) in Sales Tax New Deferment Scheme For Industries, 1989

(f)An industrial unit covered by this scheme shall not be entitled to claim any benefit under it. if it has been penalized for avoidance or evasion of tax or any case of avoidance or evasion of tax if pending against it, at any forum of hearing: