Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(1) in The Assam Children Rules, 1976 (1)The Chief Inspector may visit any Special School, Children's Home and Observation Home at any time, hear any complaints of the inmates and make suggestions to the Superintendent thereof.
