Bombay High Court
Shri. Arun Dattatraya Karade vs The Nagjee Memorial Hospital And ... on 3 April, 2019
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10839 OF 2016
Shri. Nivrutti Narayan Pawar ....Petitioner
V/S
The Nagjee Memorial Hospital And Research ....Respondent
Centre Pvt. Ltd. And Ors.
WITH WRIT PETITION NO. 11298 OF 2016 Shri. Bahiru Ramchandra Mate ....Petitioner V/S The Nagjee Memorial Hospital And Research ....Respondent Centre Pvt. Ltd. And Ors.
WITH WRIT PETITION NO. 12318 OF 2016 Shri. Sampat Dattu Sanap ....Petitioner V/S The Nagjee Memorial Hospital And Research ....Respondent Centre Pvt. Ltd. And Ors WITH WRIT PETITION NO. 10654 OF 2017 Shri. Arun Dattatraya Karade ....Petitioner V/S The Nagjee Memorial Hospital And Research ....Respondent Centre Pvt. Ltd. And Ors Shri Jitendra Gaikwad For Petitioner Page 1/2 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 05:45:42 ::: Ms V S Nimbalkar, AGP R.no. 4 And 5 For Respondent CORAM : M. S. KARNIK, J DATE : 3rd April, 2019 P.C. :
Stand over to 04/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 03/04/2019 ::: Downloaded on - 04/04/2019 05:45:42 :::