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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in The Punjab Weights and Measures (Enforcement) Act, 1958

(4)A working standard shall be verified with the secondary standard and marked by such persons, at such places, at such intervals and in such manner as may be prescribed :Provided that a special working standard in relation to bullion and precious stones shall be verified with the reference standard.