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[Cites 0, Cited by 2] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(3) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(3)The Collector shall, within ten days of the receipt of a requisition under sub­section (2), convene a special meeting of the Council:Provided that, when the Collector convenes a special meeting, he shall give intimation thereof to the President.