Edelweiss Investment Adviser Limited vs Wondervalue Realty Developers Private ... on 1 October, 2021

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Bombay High Court

Edelweiss Investment Adviser Limited vs Wondervalue Realty Developers Private ... on 1 October, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                                       201-290-WEEKLY BOARD.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION


                        COMMON ORDER IN SERIAL NOS. 201 TO 293
                                        ON THE WEEKLY BOARD
                                     EXCEPT SR. NOS. 201 AND 287
                                       DATED 1ST OCTOBER 2021



                                             CORAM: G.S. PATEL, J
                                             DATED: 1st October 2021
                   PC:-


SHEPHALI
                   1.

Due to paucity of time, the above matters could not be taken SANJAY MORMARE up. These are adjourned to the weekly board of 18th October 2021.

Digitally signed by SHEPHALI SANJAY MORMARE

2. Previous order/statement, if any, to continue until the next Date: 2021.10.04 10:41:05 +0530 date.

3. If any statement or order is limited to a date before then, liberty to the parties to apply.

4. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 1 of 1 1st October 2021

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