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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(7) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(7)One third of total number of seats reserved under sub-section (6) and unreserved seats shall be reserved for women candidates and the reservation shall be horizontal and compartment-wise.Explanation : -"Horizontal and compartment-wise reservation" means reservations in each category namely; Scheduled Castes, Scheduled Tribes. Other Backward Classes and General.