Section 229C in The U.P. Zamindari Abolition and Land Reforms Act, 1950
229C. Suit for declaration of rights of a person claiming to be an asami.
- A [Gaon Sabha] [Substituted by U.P. Act No. 33 of 1961.] or a bhumidhar [* * *] [Omitted by U.P. Act No. 8 of 1977 (w.e.f. 28.01.1977).] of any land may sue any person claiming to be an asami of such land for a declaration of the rights of such person.
