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State of Bihar - Section

Section 43 in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009

43. Working hours.

- The office and the court of the Tribunal shall remain open daily, except on authorised holidays, for the transaction of business before them. The office hour shall be as applicable to offices of the State Government.The hours of the sitting of the Tribunal or Benches shall be between 10.00 am to 5.00 pm. With a recess between 1.30 pm. and 2.15 pm. The timing may however be suitably be changed by the Chairman, as and when necessary.