Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1C)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1C)(i) in Prevention of Money-Laundering (Maintenance of Records) Rules, 2005

(i)there is a change in the information of the client as existing in the records of Central KYC Records Registry;