Delhi High Court - Orders
Genpact India Private Limited vs Income Tax Officer on 6 March, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~66 to 73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2906/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
67
+ W.P.(C) 4588/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
68
+ W.P.(C) 4735/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC along
with Mr. V.K. Saksena, Ms.
Hemlata Rawat, JSC and Mr.
Dipak Raj, Adv.
69
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/03/2025 at 22:03:12
+ W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay)
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin, Ms.
Esha Kadian, Advs.
70
+ W.P.(C) 1858/2025, CM APPL. 8863/2025 (Stay)
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
(3) (2) NEW DELHI AND ANR .....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin, Ms.
Esha Kadian, Advs.
71
+ W.P.(C) 1859/2025, CM APPL. 8866/2025 (Stay), CM
APPL.13570/2025
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 NEW DELHI .....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin, Ms.
Esha Kadian, Advs.
72
+ W.P.(C) 1860/2025, CM APPL. 8867/2025 (Stay)
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/03/2025 at 22:03:12
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 & ANR. .....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin, Ms.
Esha Kadian, Advs.
73
+ W.P.(C) 1861/2025, CM APPL. 8868/2025 (Stay)
MS GENPACT INDIA PRIVATE LIMITED.....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Mr. Ashish Sarda,
Advs.
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1
3 2 NEW DELHI .....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin, Ms.
Esha Kadian, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 06.03.2025 CM APPL.13684/2025 (10 Days Delay in C.A.) in W.P.(C) 1294/2025;
CM APPL.13683/2025 (10 Days Delay in C.A.) in W.P.(C) 1858/2025 CM APPL.13711/2025 (10 Days Delay in C.A.) in W.P.(C) 1859/2025 CM APPL.13712/2025 (10 Days Delay in C.A.) in W.P.(C) 1860/2025 CM APPL.13714/2025 (10 Days Delay in C.A.) in W.P.(C) 1861/2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/03/2025 at 22:03:13 Bearing in mind the disclosures made, the delay in filing the counter affidavit is condoned.
The applications shall stand disposed of. W.P.(C) 2906/2023;
W.P.(C) 4588/2023;
W.P.(C) 4735/2023;
W.P.(C) 1294/2025 & CM APPL. 6453/2025 (Stay); W.P.(C) 1858/2025 & CM APPL. 8863/2025 (Stay); W.P.(C) 1859/2025 & CM APPL. 8866/2025 (Stay), CM APPL.13570/2025;
W.P.(C) 1860/2025, CM APPL. 8867/2025 (Stay); W.P.(C) 1861/2025, CM APPL. 8868/2025 (Stay) We request Mr. Chopra, learned counsel for the petitioner, to place for our perusal a tabular statement which may indicate the amendments introduced in Section 201 of the Income Tax Act, 1961 from time to time and relevant to the Financial/Assessment Years which form the subject matter of this batch.
List again on 10.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 06, 2025/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/03/2025 at 22:03:13