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Telangana High Court

Smt. Sukhvinder Kaur vs Uoi on 9 December, 2020

Author: Challa Kodanda Ram

Bench: Challa Kodanda Ram

       THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                 WRIT PETITION No. 11718 of 2020
ORDER:

Learned counsel for the petitioner has sent mail to the Registry to post this Writ Petition under the caption 'for withdrawal', as his client instructed him to do so. Hence, it is listed today.

The learned counsel is permitted to withdraw the Writ Petition and it is accordingly, dismissed. No costs.

Consequently, the miscellaneous Petitions, if any stand closed.

----------------------------------- CHALLA KODANDA RAM, J 09th December 2020 ksld 2 3