Telangana High Court
Smt. Sukhvinder Kaur vs Uoi on 9 December, 2020
Author: Challa Kodanda Ram
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
WRIT PETITION No. 11718 of 2020
ORDER:
Learned counsel for the petitioner has sent mail to the Registry to post this Writ Petition under the caption 'for withdrawal', as his client instructed him to do so. Hence, it is listed today.
The learned counsel is permitted to withdraw the Writ Petition and it is accordingly, dismissed. No costs.
Consequently, the miscellaneous Petitions, if any stand closed.
----------------------------------- CHALLA KODANDA RAM, J 09th December 2020 ksld 2 3