Himachal Pradesh High Court
M/S Santosh Verma vs . State Of H.P. & Ors. on 24 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s Santosh Verma vs. State of H.P. & ors.
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CWP No. 1507/201924.6.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for the respondents-State.
On the request of learned counsel for the petitioner, list on 1.7.2022.r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 24.6.2022 (pankaj) ::: Downloaded on - 25/06/2022 20:03:30 :::CIS