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Union of India - Section

Section 31 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

31. Sinking of licensed harbour craft.

- The owner of any licensed harbour craft which has been sunk within the port area shall forthwith report the fact of such sinking and the place where it occurred to the Deputy Conservator.Form A[See rule 4 (2)]Licence No.Licence granted to .......................owner of boat measuring.....................feet long.................feet board..................feet deep .......................registered tons, to carry cargo (other than animals) and/or passengers, animals to the extent specified below, to and from ships at or off the port of New Mangalore under the restrictions and subject to the penalties laid down in the port of New Mangalore (Harbour Craft) Rules, 1976.
Dateof Registry Name,number and description of Harbour Craft Hig.and equipment Whenbuilt and where Whenrepaired last and in what condition Cargowithout passengers
          Numberof animals and and presumed weight Weightof cargo other than animals
1 2 3 4 5 6 7
          Infine weather, In rough weather Infine weather In rough weather
Date:            
Note.- Two children under 12 years of age=1 adult.        
            DeputyConservator
Numberof passengers without cargo Numberof crew Particularsrespecting the owner or owners of the boat Particularsrespecting tindal of the boat Periodfor which the licence is to be in force Remarks
    Namesor Names Occupation,place or places of residence Name Placeof residence    
8 9   10 11 12 13 14,15
Infine weather Infine weather        
  TindalLascars        
Inrough weather Inrough weather        
  TindalLascars.        
          DeputyConservator.
      Extendedto ...........................................................
DittoDittoDittoDittoDittoDittoDittoDitto
Endorsementfor change of Tindal      
Form B[See rule 10]Register showing the names, ages, places of residence and signature/thumb impression of tindals employed in the port of New Mangalore for the year 19 ........
S.No. Dateof Registry Numberof Harbour craft Name Age
        Years Months Days
1 2 3 4 5 6 7
             
Placeof Residence Signature/Thumbimpression (in case of illiterate) Remarks
8 9 10