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Kerala High Court

Vijayalakshmi Pn vs State Of Kerala on 9 February, 2021

Author: Ashok Menon

Bench: Ashok Menon

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                       Bail Appl.No.7416 OF 2020

 CRIME NO.1918/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

      1         VIJAYALAKSHMI PN
                AGED 46 YEARS
                NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                ALAPPUZHA - 689 520.

      2         SREEMATHI PILLAI P
                AGED 51 YEARS
                SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                BHARANIKAVU - 690503.

      3         VIMALA RADHAKRISHNAN NAIR
                AGED 58 YEARS
                ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                ALAPPUZHA - 690 102.

                BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,
                HIGH COURT OF KERALA, ERNAKULAM - 682031.

      2         MATHUKUTTY KURIAN,
                AGED 57 YEARS,
                OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
                ALAPPUZHA-689573.

                R1 BY SMT.V.SREEJA-PP

OTHER PRESENT:



     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7417/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        2




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl.No.7417 OF 2020

CRIME NO.2106/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA - 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        LIJO MATHEW JACOB
                 AGED 52 YEARS
                 OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        3



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7418 OF 2020

CRIME NO.1753/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        ANNAMMA JOSEPH
                 AGED 59 YEARS
                 ODETTIL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573

                 R1 BY SMT.V.SREEJA-PP
                 R2 BY ADV. SMT.V.VIJITHA

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        4




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7419 OF 2020

CRIME NO.2108/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        JOSE MATHEW
                 AGED 55 YEARS
                 OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        5




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7420 OF 2020

CRIME NO.1856/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA - 689520.

        2        SREEMATHI PILLAI
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU.

        3        VIMALA RADHAKRISHNAN
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        CHANDRIKA SOMAN
                 AGED 51 YEARS
                 ATTIKKALAM VEEDU, CHATHANKARY P.O, EDATHUA ,
                 KUTTANADU, ALAPPUZHA.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        6




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7421 OF 2020

CRIME NO.1853/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        USHA SATHYAN
                 AGED 46 YEARS
                 PATTATHANAM VEEDU, CHATHANKARY, EDATHUA P.O.,
                 KUTTANADU, ALAPPUZHA-689573.

                 R1 BY R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        7




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7422 OF 2020

            CRIME NO.1920/2019 OF Thiruvalla Police Station


PETITIONER/S:

        1        VIJAYALAKSHMI P.N.
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        VALSAMMA MATHEW
                 AGED 58 YEARS
                 CHAKKALAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        8




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7423 OF 2020

CRIME NO.1919/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        LIJI ROY
                 AGED 48 YEARS
                 PAINADATHU VEEDU, THALAVADAY P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        9




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7424 OF 2020

CRIME NO.2107/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        ELSY JOSEPH
                 AGED 42 YEARS
                 CHAKKALAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        10




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7425 OF 2020

CRIME NO.1749/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        RENNY THOMAS
                 AGED 40 YEARS
                 THEKKEDAM HOUSE, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        11




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7463 OF 2020

CRIME NO.1852/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N.,
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA - 689520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS,
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        MARIYAMMA THOMAS
                 AGED 52 YEARS
                 PALACHIRA VEEDU, CHATHANKARY P.O, EDATHUA.,
                 KUTTANADU, ALAPPUZHA.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        12




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7465 OF 2020

CRIME NO.1278/2019 OF Alappuzha South Police Station , Alappuzha


PETITIONER/S:

        1        VIJAYALAKSHMI P.N.,
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

        3        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        S.AJITHA KUMARY
                 AGED 55 YEARS
                 ARACKKAL HOUSE, CHIRAYAKAM P.O, THENNADY,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        13



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7466 OF 2020

      Crime No 2105 Of Year 2019 OF THIRUVALLA POLICE STATION


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.
                 689520

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        SHYNI JOHSON
                 AGED 50 YEARS
                 KALAPPURAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        14




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7467 OF 2020

CRIME NO.1857/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        THULASI THAMBI
                 AGED 38 YEARS
                 SAJI BHAVANAM, CHATHANKARY P.O, EDATHUA ,
                 KUTTANADU, ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        15




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7468 OF 2020

CRIME NO.1921/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        SINDHU JOSEPH
                 AGED 49 YEARS
                 KIZHAKKEYATTOM VEEDU, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        16




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7565 OF 2020

CRIME NO.1748/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        JOMOL VARGHESE
                 AGED 48 YEARS
                 MANAYIL HOUSE, EDATHUA P.O., EDATHUA VILLAGE,
                 KUTTANAD TALUK, ALAPPUZHA

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        17




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7574 OF 2020

CRIME NO.1754/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        VIJAYAMMA RAVI
                 AGED 55 YEARS
                 THUNDUPARAMBIL HOUSE, EDATHUA P.O., EDATHUA
                 VILLAGE, KUTTANAD TALUK, ALAPPUZHA.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                        18




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE ASHOK MENON

     TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942

                            Bail Appl..No.7598 OF 2020

CRIME NO.2106/2019 OF Thiruvalla Police Station , Pathanamthitta


PETITIONER/S:

        1        VIJAYALAKSHMI P.N
                 AGED 46 YEARS
                 NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
                 ALAPPUZHA 689 520.

        2        SREEMATHI PILLAI P
                 AGED 51 YEARS
                 SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
                 BHARANIKAVU - 690503.

        3        VIMALA RADHAKRISHNAN NAIR
                 AGED 58 YEARS
                 ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
                 ALAPPUZHA - 690 102.

                 BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

        1        STATE OF KERALA
                 REPRESENTED BY PUBLIC PROSECUTOR,
                 HIGH COURT OF KERALA, ERNAKULAM - 682031.

        2        ANITHA JACOB
                 AGED 48 YEARS
                 AMBIYAYAM HOUSE, EDATHUA P.O., KUTTANADU,
                 ALAPPUZHA-689573.

                 R1 BY SMT.V.SREEJA-PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Bail Appl.No.7416 OF 2020
& connected cases
                                       19




                             COMMON ORDER

[ Bail Appl..7416/2020, Bail Appl..7417/2020, Bail Appl..7418/2020, Bail Appl..7419/2020, Bail Appl..7420/2020, Bail Appl..7421/2020, Bail Appl..7422/2020, Bail Appl..7423/2020, Bail Appl..7424/2020, Bail Appl..7425/2020, Bail Appl..7463/2020, Bail Appl..7465/2020, Bail Appl..7466/2020, Bail Appl..7467/2020, Bail Appl..7468/2020, Bail Appl..7565/2020, Bail Appl..7574/2020, Bail Appl..7598/2020 ] Dated this the 9th day of February 2021 Applications for anticipatory bail under Section 438 of Cr.P.C.

2. The applicants are accused in various crimes registered in Thiruvalla and Alappuzha South Police Stations. From out of the aforesaid Bail Applications, B.A.No.7465/2020 pertains to Crime No.1278/2019 of Alappuzha South Police Station; while all other Bail Applications pertain to different crimes registered in Thiruvalla Police Station. The offences alleged are almost similar in all the crimes, which are punishable under Sections 409, 420 and 421 read with Section 34 of the I.P.C.

Bail Appl.No.7416 OF 2020 & connected cases 20

3. The prosecution case, in brief, is that the applicants were appointed as Accountants in the Kerala Housing Finance Limited in the year 1993-94 and as Branch Managers in Kayamkulam, Mavelikara and Thiruvalla Branches of the aforesaid company. While the applicants were working in the establishment during the aforesaid time, they were also made as Directors of a newly organised company, namely, Grahachand Nidhi Ltd. of which the 1st accused was the Managing Director. The allegation against the applicants is that they had swindled money of the clients by inducing them to deposit their hard earned money in the aforesaid Nidhi in which they were all made Directors.

4. The applicants would contend that the entire business was being managed by the 2nd accused and his wife, the 1st accused and that the applicants were made Directors of the company, but they do not have any active role as such in the company, its management or its affairs. They have not wrongfully gained any amount in Bail Appl.No.7416 OF 2020 & connected cases 21 the alleged act of cheating or inducing the clients to deposit their money. They are willing to cooperate with the investigation, they are all ladies and there is no possibility of their absconding or fleeing from justice. Hence, the applicants seek pre-arrest bail. Accused 1 and 2 have already been arrested.

5. Heard the learned Counsel for the applicants and the learned Public Prosecutor.

6. It is admitted by the learned Public Prosecutor that the applicants have no other criminal antecedents, apart from these series of crimes registered against them. The applicants are willing to cooperate with the investigation. Accused 1 and 2, who are alleged to be the main perpetrators of the crimes, have already been arrested in some cases and they have also been interrogated. Recovery of essential materials required for the purpose of trial has also been seized. Hence, I find no reason to subject the applicants to any custodial interrogation as long as they are willing to cooperate with the investigation.

Bail Appl.No.7416 OF 2020 & connected cases 22 In the result, the bail applications are all allowed and the applicants are directed to surrender before the investigating officer within two weeks. In the event of their being arrested, after interrogation, they shall be released on bail on the execution of a bond for Rs.1,00,000/- (Rupees one lakh only) each in each crime, with two solvent sureties for the like amount each, to the satisfaction of the investigating officer, and on the following conditions:

(i) They shall not influence or intimidate witnesses or tamper with evidence;
(ii) They shall appear before the investigating officer as and when called for and shall cooperate with the investigation;

and

(iii)During the bail period, they shall not get involved in any similar offences.

In case of breach of the bail conditions, the prosecution shall be at liberty to apply for Bail Appl.No.7416 OF 2020 & connected cases 23 cancellation of the bail before the jurisdictional court.

Sd/-


                                                       ASHOK MENON

dkr                                                       JUDGE