Kerala High Court
Vijayalakshmi Pn vs State Of Kerala on 9 February, 2021
Author: Ashok Menon
Bench: Ashok Menon
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl.No.7416 OF 2020
CRIME NO.1918/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI PN
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA - 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 MATHUKUTTY KURIAN,
AGED 57 YEARS,
OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
OTHER PRESENT:
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7417/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl.No.7417 OF 2020
CRIME NO.2106/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA - 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 LIJO MATHEW JACOB
AGED 52 YEARS
OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7418 OF 2020
CRIME NO.1753/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 ANNAMMA JOSEPH
AGED 59 YEARS
ODETTIL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573
R1 BY SMT.V.SREEJA-PP
R2 BY ADV. SMT.V.VIJITHA
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7419 OF 2020
CRIME NO.2108/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 JOSE MATHEW
AGED 55 YEARS
OLAKKAPADIL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7420 OF 2020
CRIME NO.1856/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA - 689520.
2 SREEMATHI PILLAI
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU.
3 VIMALA RADHAKRISHNAN
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 CHANDRIKA SOMAN
AGED 51 YEARS
ATTIKKALAM VEEDU, CHATHANKARY P.O, EDATHUA ,
KUTTANADU, ALAPPUZHA.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7421 OF 2020
CRIME NO.1853/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 USHA SATHYAN
AGED 46 YEARS
PATTATHANAM VEEDU, CHATHANKARY, EDATHUA P.O.,
KUTTANADU, ALAPPUZHA-689573.
R1 BY R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7422 OF 2020
CRIME NO.1920/2019 OF Thiruvalla Police Station
PETITIONER/S:
1 VIJAYALAKSHMI P.N.
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 VALSAMMA MATHEW
AGED 58 YEARS
CHAKKALAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7423 OF 2020
CRIME NO.1919/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 LIJI ROY
AGED 48 YEARS
PAINADATHU VEEDU, THALAVADAY P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7424 OF 2020
CRIME NO.2107/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 ELSY JOSEPH
AGED 42 YEARS
CHAKKALAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7425 OF 2020
CRIME NO.1749/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 RENNY THOMAS
AGED 40 YEARS
THEKKEDAM HOUSE, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7463 OF 2020
CRIME NO.1852/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N.,
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA - 689520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS,
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 MARIYAMMA THOMAS
AGED 52 YEARS
PALACHIRA VEEDU, CHATHANKARY P.O, EDATHUA.,
KUTTANADU, ALAPPUZHA.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7465 OF 2020
CRIME NO.1278/2019 OF Alappuzha South Police Station , Alappuzha
PETITIONER/S:
1 VIJAYALAKSHMI P.N.,
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
3 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 S.AJITHA KUMARY
AGED 55 YEARS
ARACKKAL HOUSE, CHIRAYAKAM P.O, THENNADY,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7466 OF 2020
Crime No 2105 Of Year 2019 OF THIRUVALLA POLICE STATION
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
689520
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 SHYNI JOHSON
AGED 50 YEARS
KALAPPURAKKAL VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7467 OF 2020
CRIME NO.1857/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 THULASI THAMBI
AGED 38 YEARS
SAJI BHAVANAM, CHATHANKARY P.O, EDATHUA ,
KUTTANADU, ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7468 OF 2020
CRIME NO.1921/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 SINDHU JOSEPH
AGED 49 YEARS
KIZHAKKEYATTOM VEEDU, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7565 OF 2020
CRIME NO.1748/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 JOMOL VARGHESE
AGED 48 YEARS
MANAYIL HOUSE, EDATHUA P.O., EDATHUA VILLAGE,
KUTTANAD TALUK, ALAPPUZHA
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7574 OF 2020
CRIME NO.1754/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 VIJAYAMMA RAVI
AGED 55 YEARS
THUNDUPARAMBIL HOUSE, EDATHUA P.O., EDATHUA
VILLAGE, KUTTANAD TALUK, ALAPPUZHA.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 09TH DAY OF FEBRUARY 2021 / 20TH MAGHA,1942
Bail Appl..No.7598 OF 2020
CRIME NO.2106/2019 OF Thiruvalla Police Station , Pathanamthitta
PETITIONER/S:
1 VIJAYALAKSHMI P.N
AGED 46 YEARS
NILACKAL HOUSE, PENNUKKARA P.O. ALAPPUZHA PART,
ALAPPUZHA 689 520.
2 SREEMATHI PILLAI P
AGED 51 YEARS
SANKARA MANGALATH, KATTACHIRA, PALLIKKAL P.O.,
BHARANIKAVU - 690503.
3 VIMALA RADHAKRISHNAN NAIR
AGED 58 YEARS
ABHIRAMAM VAZHUVADI, MAVELIKARA, PUTHIYAKAVU,
ALAPPUZHA - 690 102.
BY ADV. SRI.K.R.SUNIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM - 682031.
2 ANITHA JACOB
AGED 48 YEARS
AMBIYAYAM HOUSE, EDATHUA P.O., KUTTANADU,
ALAPPUZHA-689573.
R1 BY SMT.V.SREEJA-PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.02.2021, ALONG WITH Bail Appl..7416/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Bail Appl.No.7416 OF 2020
& connected cases
19
COMMON ORDER
[ Bail Appl..7416/2020, Bail Appl..7417/2020, Bail Appl..7418/2020, Bail Appl..7419/2020, Bail Appl..7420/2020, Bail Appl..7421/2020, Bail Appl..7422/2020, Bail Appl..7423/2020, Bail Appl..7424/2020, Bail Appl..7425/2020, Bail Appl..7463/2020, Bail Appl..7465/2020, Bail Appl..7466/2020, Bail Appl..7467/2020, Bail Appl..7468/2020, Bail Appl..7565/2020, Bail Appl..7574/2020, Bail Appl..7598/2020 ] Dated this the 9th day of February 2021 Applications for anticipatory bail under Section 438 of Cr.P.C.
2. The applicants are accused in various crimes registered in Thiruvalla and Alappuzha South Police Stations. From out of the aforesaid Bail Applications, B.A.No.7465/2020 pertains to Crime No.1278/2019 of Alappuzha South Police Station; while all other Bail Applications pertain to different crimes registered in Thiruvalla Police Station. The offences alleged are almost similar in all the crimes, which are punishable under Sections 409, 420 and 421 read with Section 34 of the I.P.C.
Bail Appl.No.7416 OF 2020 & connected cases 20
3. The prosecution case, in brief, is that the applicants were appointed as Accountants in the Kerala Housing Finance Limited in the year 1993-94 and as Branch Managers in Kayamkulam, Mavelikara and Thiruvalla Branches of the aforesaid company. While the applicants were working in the establishment during the aforesaid time, they were also made as Directors of a newly organised company, namely, Grahachand Nidhi Ltd. of which the 1st accused was the Managing Director. The allegation against the applicants is that they had swindled money of the clients by inducing them to deposit their hard earned money in the aforesaid Nidhi in which they were all made Directors.
4. The applicants would contend that the entire business was being managed by the 2nd accused and his wife, the 1st accused and that the applicants were made Directors of the company, but they do not have any active role as such in the company, its management or its affairs. They have not wrongfully gained any amount in Bail Appl.No.7416 OF 2020 & connected cases 21 the alleged act of cheating or inducing the clients to deposit their money. They are willing to cooperate with the investigation, they are all ladies and there is no possibility of their absconding or fleeing from justice. Hence, the applicants seek pre-arrest bail. Accused 1 and 2 have already been arrested.
5. Heard the learned Counsel for the applicants and the learned Public Prosecutor.
6. It is admitted by the learned Public Prosecutor that the applicants have no other criminal antecedents, apart from these series of crimes registered against them. The applicants are willing to cooperate with the investigation. Accused 1 and 2, who are alleged to be the main perpetrators of the crimes, have already been arrested in some cases and they have also been interrogated. Recovery of essential materials required for the purpose of trial has also been seized. Hence, I find no reason to subject the applicants to any custodial interrogation as long as they are willing to cooperate with the investigation.
Bail Appl.No.7416 OF 2020 & connected cases 22 In the result, the bail applications are all allowed and the applicants are directed to surrender before the investigating officer within two weeks. In the event of their being arrested, after interrogation, they shall be released on bail on the execution of a bond for Rs.1,00,000/- (Rupees one lakh only) each in each crime, with two solvent sureties for the like amount each, to the satisfaction of the investigating officer, and on the following conditions:
(i) They shall not influence or intimidate witnesses or tamper with evidence;
(ii) They shall appear before the investigating officer as and when called for and shall cooperate with the investigation;
and
(iii)During the bail period, they shall not get involved in any similar offences.
In case of breach of the bail conditions, the prosecution shall be at liberty to apply for Bail Appl.No.7416 OF 2020 & connected cases 23 cancellation of the bail before the jurisdictional court.
Sd/-
ASHOK MENON
dkr JUDGE