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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tripura - Subsection

Section 73(2) in The Tripura Co-operative Societies Rules, 1976

(2)A copy of every order authorising inquiry under Section 81 or inspection under Section 82 shall be supplied to the federal society or financial or society in respect of which the order is issued, is affiliated.