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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(1)(d) in The Orissa Grama Panchayats Act, 1964

(d)all buildings or other works constructed by the Grama Sasan and all lands and buildings or other property transferred to the Grama Sasan by the Central or the State Government or acquired by gift, purchase or otherwise for local public purposes.