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State of Uttar Pradesh - Section

Section 35 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

35. names are arranged in the said order.

Seniority of persons already in service­ Seniority of the persons appointed to a post in theestablishment prior to the commencement of these rules shall be determined by the Chief Justicein accordance with these rules.Explanation­­ List of officiating and temporary officials shall be drawn up for purpose of seniorityon the basis of date of continuous officiation.