Gujarat High Court
Administrator - Shri Dhakdi Group Co ... vs Union Of India & on 24 December, 2012
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
ADMINISTRATOR - SHRI DHAKDI GROUP CO OPERATIVE COTTON SEED....Petitioner(s)V/SUNION OF INDIA C/SCA/930/2011 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 930 of 2011 with SCA Nos. 622/12, 1730/12, 3046/12, 5981/12, 8082/12 ================================================================ ADMINISTRATOR - SHRI DHAKDI GROUP CO OPERATIVE COTTON SEED....Petitioner(s) Versus UNION OF INDIA & 1....Respondent(s) ================================================================ Appearance: MR VISHWAS K SHAH, ADVOCATE for the Petitioner(s) No. 1 MR HRIDAY BUCH, ADVOCATE for the Respondent(s) No. 1 MR PS CHAMPANERI, ADVOCATE for the Respondent(s) No. 1 MR RUTVIJ S OZA, ADVOCATE for the Respondent(s) No. 2 NOTICE SERVED BY DS for the Respondent(s) No. 2 SERVED BY RPAD - (N) for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE THE CHIEF JUSTICE MR.BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 24/12/2012 ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR.BHASKAR BHATTACHARYA) Let these matters appear after reopening on 7th January, 2013. Interim relief granted earlier to continue till then.
(BHASKAR BHATTACHARYA,C.J.) (J.B.PARDIWALA, J.) mohandas Page 2 of 2