Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(14)(d) in Uttaranchal Value Added Tax Act, 2005

(d)No credit shall be allowed under (b) (i) clause above where-