Delhi High Court - Orders
Pradeep Khullar vs Padmawati Khullar (Deceased) Thr Lrs on 29 August, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~35(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 889/2019 & CM APPL.44164/2019
PRADEEP KHULLAR ..... Appellant
Through: Mr. A.K. Tewari, Adv.
versus
PADMAWATI KHULLAR (DECEASED) THR LRS
..... Respondent
Through: Ms.Yashmeet, Adv.for R-1
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 29.08.2022
1. An adjournment is sought on behalf of the appellant on the ground that there has been a bereavement in the family of learned Counsel.
2. Re-notify on 3rd February 2023.
C.HARI SHANKAR, J AUGUST 29, 2022/kr Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:31.08.2022 14:30:47