Section 2(1)(b) in India-Korea Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017

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Union of India - Subsection

Section 2(1)(b) in India-Korea Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017

(b)"domestic industry" means the producers -

(i)as a whole of the like or directly competitive goods operating in the territory of India; or

(ii)whose collective output of the like or directly competitive goods constitutes a major proportion of the total domestic production of those goods;