Madhya Pradesh High Court
M/S Ravikant Bansal Thr. vs Madhya Pradesh Rural Road Development ... on 16 March, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 AR-1-2021
The High Court Of Madhya Pradesh
AR-1-2021
(M/S RAVIKANT BANSAL THR. Vs MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY THR.
AND OTHERS)
2
Gwalior, Dated : 16-03-2021
Shri Amit Bansal, learned counsel for the petitioner.
Shri Vivek Khedkar, learned counsel for respondents.
List this case on any Thursday in the month of April, 2021. Let a copy of the application be served on Shri Khedkar, learned counsel, who appears on behalf of respondents/MPRRDA on advance notice.
(SHEEL NAGU) (ANAND PATHAK)
JUDGE JUDGE
pd
PAWAN
Digitally signed by PAWAN
DHARKAR
DN: c=IN, o=HIGH COURT OF
MADHYA PRADESH BENCH
DHARK
GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd1492 AR fe82dc3b1eef67eff2cb59f3ac97e92 0ac264de7828, cn=PAWAN DHARKAR Date: 2021.03.18 11:41:45 +05'30'