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Madhya Pradesh High Court

M/S Ravikant Bansal Thr. vs Madhya Pradesh Rural Road Development ... on 16 March, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                          1                               AR-1-2021
                                                The High Court Of Madhya Pradesh
                                                             AR-1-2021
                            (M/S RAVIKANT BANSAL THR. Vs MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY THR.
                                                                 AND OTHERS)

                             2
                             Gwalior, Dated : 16-03-2021
                                               Shri Amit Bansal, learned counsel for the petitioner.
                                               Shri Vivek Khedkar, learned counsel for respondents.

List this case on any Thursday in the month of April, 2021. Let a copy of the application be served on Shri Khedkar, learned counsel, who appears on behalf of respondents/MPRRDA on advance notice.


                                            (SHEEL NAGU)                                          (ANAND PATHAK)
                                               JUDGE                                                    JUDGE


                          pd

PAWAN
        Digitally signed by PAWAN
        DHARKAR
        DN: c=IN, o=HIGH COURT OF
        MADHYA PRADESH BENCH



DHARK

GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd1492 AR fe82dc3b1eef67eff2cb59f3ac97e92 0ac264de7828, cn=PAWAN DHARKAR Date: 2021.03.18 11:41:45 +05'30'