Himachal Pradesh High Court
Avtar Singh Gill vs . State Of Hp & Ors on 9 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Avtar Singh Gill Vs. State of HP & ors CWP No. 712 of 2022 .
9.12.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Gaurav Sharma and Ms. Divya Sood, Deputy Advocate Generals for the respondents State.
Learned Deputy Advocate General states that the matter is to be conducted by Mr. Ajay Vaidya, learned Senior Additional Advocate General, but he is on leave today.
List on 13.12.2022 before appropriate Bench.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 9, 2022 (kalpana) ::: Downloaded on - 12/12/2022 20:37:33 :::CIS