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State of Jammu-Kashmir - Section

Section 21 in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

21. Audit of Accounts.

(1)The Accounts of the University shall, once at least in every year and at intervals of not more than fifteen months be audited by the Chartered Accountants of the University.
(2)A copy of the accounts when audited together with the audit report shall be submitted by the Registrar, to the Chancellor and to the Shrine Board.