Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(6) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975 (6)The State Board may adjourn any meeting from day to day or any particular day and no such fresh notice shall be required for any adjourned meeting.
