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[Cites 0, Cited by 0] [Section 73ZA(1)] [Section 73ZA] [Entire Act]

State of Maharashtra - Subsection

Section 73ZA(1)(xv) in Maharashtra Factories Rules, 1963

(xv)Maximum temperature of thermic fluid in the heating of heater coil shall not exceed the figure specified by the manufacturer. The thermic fluid used in heater, shall confirm to the specifications prescribed by the manufacturers and shall be tested by competent person for suitability at least once in every three months period. Such test shall include test for acidity, suspended matter, ash contents, viscosity and flash point.