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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(2)The Superintendent may use or require to be used such force as may in his opinion be necessary to compel obedience on the part of any internee to any lawful order issued by him.