Section 9(2)(e) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(2)(e) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

(e)order for payment to the depositors by the Competent Authority or order for proportionate payment to the depositors in the event of the money so realized is not sufficient to meet the entire deposit liability, and

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NCT Delhi - Subsection

Section 9(2)(e) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001