Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(4) in The Delhi Narcotic Drugs Rules, 1985 (4)An approved practitioner shall maintain a register in Form D.D. 15, showing the receipt and disposal of each drug or preparation containing manufactured drug.
