Allahabad High Court
Mahendra Pal Singh vs Dist Admin Comm. Up Primary Agri Coop ... on 4 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Civil Misc. Review Application No. 308893 of 2009 IN Case :- WRIT - A No. - 33519 of 2004 Petitioner :- Mahendra Pal Singh Respondent :- Dist Admin Comm. Up Primary Agri Coop Credit Soc And Others Petitioner Counsel :- Triloki Nath Respondent Counsel :- C.S.C.,M.P. Gupta Hon'ble Sibghat Ullah Khan,J.
Issue notice to opposite parties.
Order Date :- 4.4.2011 vks Court No. - 30 Case :- WRIT - A No. - 33519 of 2004 Petitioner :- Mahendra Pal Singh Respondent :- Dist Admin Comm. Up Primary Agri Coop Credit Soc And Others Petitioner Counsel :- Triloki Nath Respondent Counsel :- C.S.C.,M.P. Gupta Hon'ble Sibghat Ullah Khan,J.
Issue notice on the review petition.
Order Date :- 4.4.2011 vks