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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(7) in The Calcutta Municipal Corporation Act, 1980

(7)If at any meeting of the Corporation a poll is demanded on a resolution before it, the votes of all the members of the Corporation present who desire to vote shall be taken under the direction of the Presiding Officer of such meeting who shall declare such resolution to have been carried or lost, as the case may be, in accordance with the result of such poll.