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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(2)(c) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(c)under section 29, the additional terms and conditions subject to which lands and buildings in industrial estate and industrial areas may be held or used;