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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(f) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(f)that an additional statement of accounts together with a certificate of a Registered Accountant or other recognized body of auditors to the effect that the accounts are correct, is furnished by the grantee.