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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(7)(b) in Uttrarakhand Waqf Rules, 2017

(b)to notify the form of notice, nomination, letter of intimation, declaration paper, ballot paper, ballot paper cover and the envelope for the election, the form of any other record to be prepared or maintained in relation to an election and the instructions to be contained in the notification for the conduct of election;