Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240] [Entire Act] State of Punjab - Subsection Section 240(3) in Punjab Municipal Act, 1911 (3)The Municipal Account Code at present in operation in the municipalities of the state shall be deemed to have been made in pursuance of the powers conferred upon Government by sub-section (1) of this section.
