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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(vi) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(vi)construction and maintenance of choultries and rest houses for the use and accommodation of the pilgrims ;