Section 5(5) in Tamil Nadu District Municipalities Building Rules, 1972
(5)[ Permission to the construction of or reconstruction of or addition or alteration to a building or a structure shall be refused in case where the distance between the building or structure and the outer periphery of the Indian Air Force installations is less than 900 metres.] [Inserted by G.O. Ms. No. 164, Municipal Administration and Water Supply (MAI), Department, dated 20th November 2002.]
