Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(c) in The Goa Industrial Development Act, 1965

(c)has so abused his position as [director] [Substituted by Amendment Act 10 of 1991.] as to render his continuance on the Corporation detrimental to the interest thereof or of the general public, or