Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 16 in The Maharashtra Baronetcies (Amendment) Act, 1973 16. Amendment of section 27 of Act X of 191. - In section 27 of the said Act, for the words "purchased by them", the words "purchased by him" shall be substituted.
