Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26C] [Entire Act] State of Uttar Pradesh - Subsection Section 26C(1) in U.P. Technical University Act, 2000 (1)An associated college shall either be a Government college or a Government society college. Such college may be named by the University as associated college.
