Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(3)] [Section 122] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 122(3)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)The headquarters of the Tribunal shall be at such place as may be notified.